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AgustaWestland: CBI Court Dismisses Christian Michel's Interim Bail Plea to Celebrate Easter - (19 Apr 2019)

CRIMINAL

Special CBI Court has dismissed an interim bail application by British Businessman Christian Michel alleged middleman arrested in AgustaWestland chopper scam, who had sought seven-day interim bail to celebrate Easter with family.

Tags : CBI COURT   AGUSTAWESTLAND CHOPPER SCAM  

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