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Online Journals Supplied to IIM not Subject to RCM Under GST: AAAR - (18 Apr 2019)

GOODS AND SERVICES TAX

Appellate Authority for Advance Ruling (AAAR), Karnataka has held that the supply of online journals and periodicals to IIM Bangalore is exempted from reverse charge mechanism (RCM) under GST.

Tags : AAAR   IIM   GST  

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