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Jaypee Homebuyers can Approach Consumer Court Against JAL: SC - (18 Apr 2019)

PROPERTY

Supreme Court has cleared way for 25,000 homebuyers who have invested money in Jaypee Infratech Limited (JIL), to approach consumer courts against the parent company Jaypee Associates Limited (JAL) for refund or possession of their flats.

Tags : SUPREME COURT   JAYPEE   JAL  

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