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Punjab and Haryana HC Seeks Information from MEA on Punjab's Multi-Million Drug Scam Case - (04 Dec 2015)

Punjab and Haryana HC has asked Union Ministry of External Affairs (MEA) to inform it about the steps taken to bring back for investigations the suspects against whom Red Corner Notices were issued by the Central Bureau of Investigation (CBI) in relation to Punjab's multi-million drug scam case.

Tags : PUNJAB AND HARYANA HC   MEA  

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