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'Have Guts to Face Trial': SC Pulls Up BJP Youth Wing Leader Who Put Bounty on Mamata Banerjee's Head - (18 Apr 2019)

Yogesh Varshney, a member of the Bharatiya Janata Yuva Morcha, had in April 2017 reportedly issued the threat while hitting out at the Chief Minister over police action on a rally held to mark Hanuman Jayanti in Birbhum.

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