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Madras HC Tells Teacher Get Aadhaar or Else Leave the Job - (17 Apr 2019)

Madras High Court has held that, while rejecting a plea of a teacher challenging introduction of Aadhaar Enabled Biometric Attendance System in Government Schools, asked her to either get enrolled herself to Aadhaar or to leave the service.

Tags : MADRAS HIGH COURT   TEACHER   AADHAAR  

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