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Delhi HC Imposes Fine on CPWD for Arbitrary Rejection of Bid to Build Prime Minister's Museum - (17 Apr 2019)

CIVIL

Delhi High Court has imposed costs of Rs. 1.5 lakh on Central Public Works Department (CPWD) for its unjustified rejection of a bid to construct a Prime Minister's museum.

Tags : DELHI HIGH COURT   PRIME MINISTERS MUSEUM  

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