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Business Having Above 2 Crore Turnover Can File GST Audit Reports: GST Council - (16 Apr 2019)

GST

Taxpayers under Goods and Services Tax (GST) with annual turnover of over Rs 2 crore can now start filing GST audit reports for financial year 2017-18, with June 30 set as deadline for filing the reports.

Tags : GST   AUDIT REPORTS   TURNOVER  

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