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MoEF to Submit Report on Constitution of Biodiversity Management Committees: NGT - (16 Apr 2019)

ENVIRONMENT

National Green Tribunal (NGT) has directed the Ministry of Environment and Forests (MoEF) to submit a report on constitution of Biodiversity Management Committees (BMC) at the local level in every state within three months.

Tags : NGT   BIODIVERSITY MANAGEMENT COMMITTEES  

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