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Bombay HC Restores Good Friday as Public Holiday in Some UTs - (16 Apr 2019)

CIVIL

Bombay High Court has restored Good Friday as a public holiday in Union territories (UTs) of Daman and Diu and Dadra and Nagar Haveli and also observed that Good Friday is commemorated by all communities and Easter eggs and chocolates enjoyed by all.

Tags : BOMBAY HIGH COURT   PUBLIC HOLIDAY   GOOD FRIDAY  

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