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SC Asks Rahul Gandhi to Explain Why He Attributed 'Chowkidar Chor Hai' Claim to Court - (15 Apr 2019)

When Supreme Court had allowed fresh documents to be relied upon in a bunch of review petitions in the Rafale case, Rahul had said the court had upheld his claim of 'chowkidar chor hai'.

Tags : COURT   SUPREME COURT  

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