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SC Directs ECI to Watch PM Modi Biopic and Decide Whether It can be Screened During Poll Time - (15 Apr 2019)

ELECTION

Supreme Court has directed Election Commission of India to watch biopic on Prime Minister Narendra Modi and report back to court in sealed cover as to whether its screening can be allowed during election time.

Tags : SUPREME COURT   PM MODI BIOPIC   ELECTION COMMISSION  

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