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Hyderabad HC Directs Election Commission on Mass Deletions from Voters List - (04 Dec 2015)

Hyderabad High Court has directed Election Commission of India to pass final orders and intimate final decision by December 10, on mass deletion of 6.3 lakh voters from the electoral rolls of the Greater Hyderabad Municipal Corporation (GHMC).

Tags : HYDERABAD HIGH COURT   ELECTION COMMISSION OF INDIA  

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