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Monitor Guest Houses, Hostels: Delhi HC to Police - (15 Apr 2019)

CIVIL

Delhi High Court has stressed the need to have some oversight by police on private hostels and paying guest accommodations, especially for women, to ensure their safety and said city police is duty-bound to track their areas and establishments like hostels and PGs to keep a check that these girls are not kept confined.

Tags : DELHI HIGH COURT   GUEST HOUSES   HOSTELS  

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