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SC Upholds Madras HC Direction Appointing Retired Police Officer as Head SIT Probing Idol Theft Case - (15 Apr 2019)

CRIMINAL

Supreme Court has upheld Madras High Court's appointment of A.G. Ponn Manickavel as head of Special Investigation Team (SIT) to probe Idol Theft cases in Tamil Nadu.

Tags : SUPREME COURT   IDOL THEFT CASE  

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