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Fugitive Liquor Baron Vijay Mallya Renews Application for Appeal Against Extradition - (12 Apr 2019)

The 63-year-old former Kingfisher Airlines boss failed in his first attempt at an application seeking "leave to appeal" in the court last Friday and had five business days to renew that application to seek a brief oral hearing before a High Court judge.

Tags : COURT   HIGH COURT  

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