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'You'll Never Let Country Remain in Peace': Supreme Court Junks Plea for Worship at Ayodhya Site - (12 Apr 2019)

The SC bench was hearing an appeal filed against the January 10 order of the Lucknow bench of the Allahabad High Court, which had dismissed the plea seeking its nod to offer prayer in the nine temples there and had also imposed a cost of Rs 5 lakh on the petitioner.

Tags : COURT   SC   HIGH COURT   SUPREME COURT  

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