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Air India to Pay Rs 2 lakh to Couple for Delay in Flight: NCDRC - (12 Apr 2019)

LABOUR & INDUSTRIAL

National Consumer Disputes Redressal Commission (NCDRC) has directed airlines to pay amount, along with interest, to West Bengal-resident for not accommodating them in an alternative flight from Kolkata to enable them to reach New Delhi in time to catch connecting flight to New York.

Tags : NCDRC   DELAY IN FLIGHT  

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