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Madras HC Says Certificate Issued by VAO, Along with Other Supporting Docs is Enough to Get Pension - (04 Dec 2015)

Madras HC while allowing petition filed by 2nd wife of a Govt.engineer who died in 2012, has said that certificate issued by a Village Administrative Officer(VAO) to prove that he married only after death of his 1st wife coupled with other supporting documents are sufficient to get pension.

Tags : MADRAS HC   VILLAGE ADMINISTRATIVE OFFICER CERTIFICATE  

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