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Bombay High Court Summons NMC Chief, Commissioner of Police over Allowing Pandals - (04 Dec 2015)

Bombay High Court has summoned Nagpur Municipal Corporation (NMC) Chief and Commissioner of Police to give explanation of why they permitted illegal pandals, welcome arches/gates, and dais on roads, despite its specific orders against them over six years ago.

Tags : BOMBAY HIGH COURT   NAGPUR MUNICIPAL CORPORATION   COMMISSIONER OF POLICE  

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