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SC Asks WB Govt to Pay Compensation to Producer of Film which Suffered Unofficial Ban - (12 Apr 2019)

CIVIL

Supreme Court has asked West Bengal Government to pay compensation of Rs. 20 lakhs to producer of film "Bhobhishyoter Bhoot", which had to face an "unofficial" ban in state.

Tags : SUPREME COURT   BHOBHISHYOTER BHOOT  

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