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Rafale LIVE: Setback to Govt on Election Eve as SC Allows Classified Documents to be Used in Review Petition - (12 Apr 2019)

Rafale LIVE: In a setback to the government, the Supreme Court today rejected the Centre’s objections to petitions seeking review of the earlier judgment giving it a clean chit on the Rafale deal. The court has decided to rely upon the classified documents to decide review petitions. All three judges are unanimous in their views.

Tags : COURT   SC   SUPREME COURT  

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