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'24 Months in Jail is Nothing': SC Dismisses Lalu Prasad's Bail Plea in Fodder Scam Cases - (12 Apr 2019)

The CBI had on Tuesday vehemently opposed in the apex court the bail plea of Prasad, saying the ailing leader suddenly claimed to be 'fully fit' to undertake political activities in the upcoming Lok Sabha polls.

Tags : COURT   SC  

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