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Delhi Court Sends Yasin Malik to NIA Custody Till April 22 in Terror Funding Case - (12 Apr 2019)

The JKLF chief is facing charges of kidnapping and murder for being allegedly involved in abducting Rubaiya Sayeed, daughter of then Union Home Minister Mufti Mohammad Sayeed in 1989, and killing of four Indian Air Force personnel in the early part of 1990.

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