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Delhi HC Directs CBI Inquiry in Nand Nagri Custody Death Case - (04 Dec 2015)

Delhi High Court has transferred Nand Nagri custody death case to CBI, while taking a serious view of failure on part of Special Investigation Team of Delhi Police to record statement of two witnesses in the case and other lapses.

Tags : DELHI HIGH COURT   NAND NAGRI CUSTODY DEATH CASE  

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