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Bombay HC to Maharashtra: Come up With Long-Term Measures to Control Farmer Suicides - (04 Dec 2015)

Bombay High Court has said that it expected State Government to take farmers’ suicides seriously and pointed out that farming was considered an activity of pride in Maharashtra. The court said that State was merely bandaging injury wounds, instead should come up with long-term measures for farmers.

Tags : BOMBAY HC   MAHARASHTRA  

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