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Provide Toll-Free Numbers in Schools: Madras HC - (10 Apr 2019)

CIVIL

Madras High Court has directed school education department to provide within eight weeks, toll-free telephone numbers in schools and colleges to enable students, their parents, interested persons and members of the public in general to register complaints about indiscipline and illegal activities in school.

Tags : MADRAS HIGH COURT   TOLL-FREE NUMBER   SCHOOLS  

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