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Consider Full Term Pregnancy for Own Safety: Bombay HC to Woman - (10 Apr 2019)

CIVIL

Bombay High Court has directed a woman seeking to terminate her 30-week pregnancy, to consider completing term for her own medical safety after following report by doctors at Sir JJ Hospital, which recommended that a woman should not risk her health by undergoing a late termination.

Tags : BOMBAY HIGH COURT   FULL TERM PREGNANCY  

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