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Delhi HC Directs Hauz Khas SDM to Install Water Purifier as Fine - (10 Apr 2019)

CIVIL

Delhi High Court has directed Hauz Khas sub-divisional magistrate (SDM) to install a water purifier of 40-litre capacity near a municipal school and maintain it for three years for failing to comply on its order on encroachment.

Tags : DELHI HIGH COURT   HAUZ KHAS SDM  

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