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Bombay HC Sets Aside MWRRA Order on Release of Water from Pune’s Dams to Ujani - (04 Dec 2015)

Bombay High Court has set aside Maharashtra Water Resources Regulatory Authority (MWRRA) order of October 26 to release 10 TMC water from Pune’s dams to Ujani in Solapur district, till December 14.

Tags : BOMBAY HIGH COURT   MAHARASHTRA WATER RESOURCES REGULATORY AUTHORITY  

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