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Madhya Pradesh HC Junks Saklecha’s Contempt Petition Against CJ’s Remark - (04 Dec 2015)

Madhya Pradesh HC has junked a contempt petition filed by ex-MLA Paras Saklecha against the remark of Chief Justice on his attire on October 15, 2015.

Tags : MADHYA PRADESH HC   PARAS SAKLECHA  

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