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SC Quashes NTPC Plea in Power Billing Case - (09 Apr 2019)

ELECTRICITY

Supreme Court has dismissed a petition filed by NTPC Ltd. to review an order of the Appellate Tribunal for Electricity (ATE) in a case pertaining to declaration of Commercial Operations Date (COD) at its Barh super thermal power station in Bihar.

Tags : SUPREME COURT   NTPC  

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