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Narendra Modi Biopic: SC Refuses to Pass Order on Plea Seeking Stay on Release of Film - (09 Apr 2019)

CIVIL

Supreme Court has refused to pass an order on a plea seeking a stay on release of a biopic on Prime Minister Narendra Modi as the Central Board of Film Certification is yet to certify the film.

Tags : SUPREME COURT   NARENDRA MODI BIOPIC  

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