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Manipur HC Quashes Detention of Manipur Journalist's Under NSA for Facebook Posts Against PM & CM - (09 Apr 2019)

CRIMINAL

Manipur High Court has released Manipur journalist Kishorchandra Wangkhem, who was detained under the National Security Act on November 27, 2018 for making Facebook posts against Prime Minister and Manipur CM.

Tags : MANIPUR HIGH COURT   KISHORCHANDRA WANGKHEM   NATIONAL SECURITY ACT  

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