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Delhi Court Sends 2 Sacked SC Staffers to 7 Days PC for Posting Wrong Info on Website - (09 Apr 2019)

CRIMINAL

A Delhi court has sent two sacked Supreme Court staffers to seven days in police custody for allegedly posting wrong information on Supreme Court's website related to a case involving Reliance Communications chairman Anil Ambani.

Tags : SUPREME COURT   SUPREME COURT STAFFERS   ANIL AMBANI  

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