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Punjab and Haryana HC Rejects Plea for CBI Investigation in Orbit Bus Case - (04 Dec 2015)

Punjab and Haryana HC has turned down plea for CBI investigation in case where a 13-year-old girl died on being allegedly thrown off a bus owned by Orbit Aviation, stating that need for CBI probe was not being felt as commission had already initiated inquiry.

Tags : PUNJAB AND HARYANA HC   CBI PROBE   ORBIT BUS CASE  

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