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SC Asks CBI to Brief it over Ongoing Trial of 'Kingpin' Sajjan Kumar in 1984 Anti-Sikh Riots Case - (08 Apr 2019)

The bench said that it would hear on April 15 bail plea of Kumar, who was convicted and sentenced to life term by the Delhi High Court in connection with a 1984 anti-Sikh riots case.

Tags : COURT   HIGH COURT  

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