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CCI Gives Green Signal to Larsen and Toubro's Proposal to Take Over Mindtree - (08 Apr 2019)

MRTP/COMPETITION LAWS

Competition Commission of India (CCI) has said that it has approved Larsen and Toubro's proposed acquisition of Bengaluru-based IT firm Mindtree.

Tags : COMPETITION COMMISSION OF INDIA   L&T   MINDTREE  

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