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Madras HC Tells TRB to Extend Tamil Medium Quota to 30 Applicants - (08 Apr 2019)

EDUCATION

Madras High Court has directed Teachers Recruitment Board (TRB) to extend reservation for more than 30 candidates who studied in Tamil medium (PSTM) and were denied recruitment for appointment of drawing teachers.

Tags : MADRAS HIGH COURT   TAMIL MEDIUM QUOTA  

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