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Bombay HC Rejects Plea of Teen Who Did Not Want to be Tried as Adult - (08 Apr 2019)

CIVIL

Bombay High Court has rejected a petition filed by an 18-year-old city resident, who is facing a charge of murder and was 17 at the time of incident.

Tags : BOMBAY HIGH COURT   PLEA OF TEEN WHO DID NOT WANT TO BE TRIED AS ADULT  

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