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Supreme Court Upholds Patna High Court's Order on Recruitment of SIs - (08 Apr 2019)

SERVICE

Supreme Court has upheld a judgment of Patna High Court allowing Bihar Police Sub-ordinate Service Commission to go ahead with recruitment process of appointing 1,717 sub-inspectors in the state.

Tags : SUPREME COURT   BIHAR POLICE SUB-ORDINATE SERVICE COMMISSION  

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