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Bombay HC Imposes Cost of Rs. 20,000 on Advocate who Levelled Allegations Against Sitting Judges - (08 Apr 2019)

CONTEMPT OF COURT

Bombay High Court has imposed a cost of Rs. 20,000 on advocate Arvind Waghmare, who along with four others levelled allegations against sitting judges of the High Court.

Tags : BOMBAY HIGH COURT   ADVOCATE WHO LEVELLED ALLEGATIONS AGAINST SITTING JUDGES  

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