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RailYatri's Operations Unauthorized: Delhi HC - (08 Apr 2019)

CIVIL

Delhi High Court has dismissed writ petitions filed by Stelling Technologies, which owns and manages the online portal 'railyatri.in' providing service related to rail journeys and observed that RailYatri's operations are unauthorised.

Tags : DELHI COURT   RAILYATRI'S OPERATIONS  

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