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Mamata vs CBI: Agency Moves SC to Arrest Former Kolkata Top Cop Rajeev Kumar in Saradha Case - (06 Apr 2019)

Pursuant to a liberty given by a bench headed by Chief Justice of India Ranjan Gogoi, CBI has filed the fresh application, citing alleged instances where Kumar did not cooperate with the investigators in the Ponzi scam cases.

Tags : SC  

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