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Andhra-based Journal Publisher Fined $50 Million for Making 'Deceptive Claims' to Academics, Researchers - (06 Apr 2019)

Srinubabu Gedela of Andhra Pradesh and his companies OMICS Group Inc., iMedPub LLC, Conference Series LLC, have been ordered by the US District Court for the District of Nevada to pay the amount to resolve the charges brought against them.

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