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Madras HC Rejects Plea Against AIADMK Poll Manifesto - (05 Apr 2019)

ELECTION

Madras High Court has dismissed a PIL petition to declare as illegal the election manifesto of ruling AIADMK, in so far as it is related to the announcement of payment of Rs. 1,500 to BPL families and other poor people and destitute women.

Tags : MADRAS HIGH COURT   AIADMK POLL MANIFESTO  

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