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NGT Directs Fresh Survey of All Major Building Sites Across Delhi-NCR - (03 Dec 2015)

National Green Tribunal (NGT) has ordered fresh inspections at all major building sites across Delhi-NCR, including Noida, Greater Noida, Ghaziabad and Gurgaon, to check groundwater extraction.

Tags : NATIONAL GREEN TRIBUNAL   BUILDING SITES ACROSS DELHI-NCR  

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