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Madras HC Cautions MK Stalin Against Linking CM to Kodanad Case - (05 Apr 2019)

CIVIL

Madras High Court has cautioned DMK president MK Stalin that it will be constrained to vacate an interim stay order on defamation proceedings against him if he continues to make statements linking chief minister Edappadi K Palaniswami in the Kodanad Estate murder-cum-robbery case.

Tags : MADRAS HIGH COURT   MK STALIN   EDAPPADI K PALANISWAMI   KODANAD ESTATE MURDER-CUM-ROBBERY CASE  

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