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CCI Clears Star Health Acquisition by WestBridge, Rakesh Jhunjhunwala, others - (05 Apr 2019)

MRTP/COMPETITION LAWS

Competition Commission of India has said that it has approved a deal involving acquisition of over 90 per cent stake in Star Health and Allied Insurance Company by WestBridge AIF I, Rakesh Jhunjhunwala and others.

Tags : COMPETITION COMMISSION OF INDIA   STAR HEALTH   WESTBRIDGE   RAKESH JHUNJHUNWALA  

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