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Delhi HC Tells AIIMS to Set Up Panel on Cause of Indian’s Death in Maldives - (05 Apr 2019)

CIVIL

Delhi High Court has directed AIIMS to set up an expert panel to examine the forensic and post-mortem reports of a man, who died allegedly due to medical negligence in 2016, so as to determine the cause of his death.

Tags : DELHI HIGH COURT   INDIAN’S DEATH IN MALDIVES  

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